

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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Litigation Is More Complex Than Ever
Legal battles used to follow familiar patterns: contracts,...
The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
A company is a legal entity formed by a group of individuals in order to work towards...
The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...
In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...
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