

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....
In today’s fast-paced business environment, ensuring compliance, minimizing risks, and making informed decisions are crucial. Legal due diligence, risk...
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