Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...
Legal challenges—especially those involving family or civil disputes—can be emotional...
Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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What is Section 471 IPC?
Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
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In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...
Access to Justice Begins with Access to Legal Aid For millions of people in India, navigating legal issues can...
Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...
Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...
In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Access to legal support shouldn't be a privilege—it should be a right. In a country where millions face legal...
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Traditional due diligence has long been a cornerstone of legal risk assessment, helping businesses navigate regulatory requirements, contractual obligations,...
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: The Complexity of Litigation Management Litigation is rarely straightforward. From juggling deadlines to organizing thousands of documents, managing a...
In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...
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The legal industry is no stranger to complexities—lawyers juggle multiple cases, track deadlines, manage client communications, and sift through...
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Why AI-fast Criminal Checks Are Non-Negotiable in 2025 Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
