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All About Domestic Violence Act 2005
Verification | Feb 13, 2025
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Must-read Websites Blogs For Indian Law Students And Lawyers
Must-read Websites Blogs For Indian Law Students And Lawyers

The internet is a place where information is available at the click of a button. Blogs and websit...

Apr 08, 2021 | 26 views

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How Technology Is Changing Legal Research For Law Professionals
Fintech
How Technology Is Changing Legal Research For Law Professionals

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

Jun 21, 2025
Understanding Pro Bono Legal Aid: What It Means And How It Works
Banking
Understanding Pro Bono Legal Aid: What It Means And How It Works

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

Jul 16, 2025
Top Legal Aid Platforms In India Offering Free Legal Assistance
Consulting & Support
Top Legal Aid Platforms In India Offering Free Legal Assistance

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Jul 16, 2025
Legal Tech For Banks: Transforming Risk Management In The Digital Age
Litigation Management Tool (Patrol)
Legal Tech For Banks: Transforming Risk Management In The Digital Age

: The Banking Sector’s Growing Legal Challenges

Banks and financial institutions operate in one of the most regulated environments in...

Aug 23, 2025
Artificial Intelligence In The Field Of Law
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Artificial Intelligence In The Field Of Law

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

Apr 08, 2021
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All About Domestic Violence Act 2005
Verification
All About Domestic Violence Act 2005

As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...

Feb 13, 2025
Must-read Websites Blogs For Indian Law Students And Lawyers
Verification
Must-read Websites Blogs For Indian Law Students And Lawyers

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Apr 08, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.