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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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In the modern legal landscape, due diligence and risk assessment are foundational to ensuring successful outcomes in legal transactions....
What is Risk Assessment in Law?
Risk assessment is a fundamental process in legal practice, helping professionals evaluate potential threats,...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
The internet is a place where information is available at the click of a button. Blogs and websites form an...
Trending Topics
The latest news, technologies, and resources from our team.
Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
Legal Technology is referred to the implementation of latest technology such...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
In the modern legal landscape, due diligence and risk assessment are foundational to ensuring successful outcomes in legal transactions....
What is Risk Assessment in Law?
Risk assessment is a fundamental process in legal practice, helping professionals evaluate potential threats,...
