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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
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Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
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Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
The internet is a place where information is available at the click of a button. Blogs and websites form an...
Trending Topics
The latest news, technologies, and resources from our team.
Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
Legal Technology is referred to the implementation of latest technology such...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
Due diligence is a critical process in the legal field, often seen as a thorough examination or investigation to...
