

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....
In today’s complex regulatory environment, corporate legal departments face increasing challenges in managing enterprise risk. From compliance obligations to...
Third-party failures are not external—they’re liabilities that land inside your balance sheet.
Whether you're onboarding vendors, investing in a...
: The Risks You Don’t See Coming
Picture this: a promising new hire joins your company. On paper, they’re perfect....
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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