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Bridging the Legal Divide in India
Legal help should never be a luxury. Yet, for mil...

Access to legal support is not a privilege—it’s a fundamental right. However, navigat...
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Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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