As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

In moments of crisis, uncertainty, or injustice, access to help legal services can be the difference between silence and empowerment....

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

According to recent UNICEF report, nearly 1 in 10 children...

The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....

In today’s fast-paced business environment, ensuring compliance, minimizing risks, and making informed decisions are crucial. Legal due diligence, risk...