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The Preamble is an introduc...
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Understanding What Exactly is 307 IPC all About
307 IPC is an offence...
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In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...
“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...
What is the Motor Vehicle Act 1988?
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