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“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
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What is Article 32?
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Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...
Legal Research in the Age of AI
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In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...
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The banking sector has always been highly regulated, but in 2025, the pace...
“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
