Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...

In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...

What are Farm Laws?

The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts The...

What is Section 506 IPC?

Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

What is Section 471 IPC?

Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

: Compliance Pressure in the Banking Sector

Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...

Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Legal Technology is referred to the implementation of latest technology such...

An Act of the Parliament...