Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...

In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...

What are Farm Laws?

The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts The...

What is Section 506 IPC?

Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

What is Section 471 IPC?

Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...