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From hiring to vendor onboarding, crim...

Why “instant” criminal record checks matter in 2025
- A single undi...
Jun 03, 2025 | 34 views

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed c...
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Top 10 Landmark Supreme Court of India Judgments
As per the constitution...
Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...
No doubt, the kind of comforts and luxury a human being can experience in today’s time was never before. The...
PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
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Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...
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