Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

Investigations Used to Be a Slow, Tedious Process

If you’ve ever pictured an investigation,...

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...

Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

Top 7 landmark Judgments of Environmental Protection Act

Conservation and protection...