

Why Crime Checks Are Business-Critical in 2025
From hiring to vendor onboarding, crim...

Why “instant” criminal record checks matter in 2025
- A single undi...
Jun 03, 2025 | 35 views

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed c...
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The latest news, technologies, and resources from our team.
“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...
Legal Technology is referred to the implementation of latest technology such...
What is Risk Assessment in Law?
Risk assessment is a fundamental process in legal practice, helping professionals evaluate potential threats,...
Third-party failures are not external—they’re liabilities that land inside your balance sheet.
Whether you're onboarding vendors, investing in a...
Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...
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