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“It’s like the beginning of the beginning of the beginning,” said Noory Bechor,...
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The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
A company is a legal entity formed by a group of individuals in order to work towards...
Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...
Running a Law Firm Isn’t Just About Winning Cases
Managing a law firm today...
The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...
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