Litigation Is More Complex Than Ever

Legal battles used to follow familiar patterns contracts,...

As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...

The Bottleneck of Traditional Legal Research

Legal professionals face increasing pressure to deliver faster, more accurate insights without compromising...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

: The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

: Compliance Pressure in the Banking Sector

Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...

Investigations Used to Be a Slow, Tedious Process

If you’ve ever pictured an investigation,...