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The advent of information technology and the blog culture which it has fostered has given a platform for writers to...
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: Bridging the Legal Divide in India
Legal help should never be a luxury. Yet, for millions across India, accessing...
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Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...
In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...
Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...
