Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Starting a new business in India often comes with the big question Which type of company should I register? For...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

With the growing crime against children,

Section 144 is a ruling that prohibits public gatherings in a given jurisdiction.This constitutional provision empowers the...

The financial sector of India has always played a key role...

In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...

In an era of evolving regulations and increasing corporate scrutiny, legal teams must proactively manage compliance risks to protect...