Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Starting a new business in India often comes with the big question Which type of company should I register? For...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

The legal sector is evolving rapidly, and traditional case management methods are no longer sustainable. With mounting caseloads, stringent...

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

In today’s fast-paced legal environment, law firms are under constant pressure to manage increasing caseloads efficiently while maintaining accuracy...

Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...