The financial sector of India has always played a key role...

Every year, thousands of girls and boys across the...

With the rapid increase in industrialization and human needs, environment has...

Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....

The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

In corporate transactions such as mergers, acquisitions, and strategic investments, one crucial aspect often defines the quality of the...

How Criminal Background Verification Builds Trust in Corporate Hiring Processes

What You’re Missing Without...

Sep 26, 2025