The financial sector of India has always played a key role...

Every year, thousands of girls and boys across the...

With the rapid increase in industrialization and human needs, environment has...

Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

The legal profession is inherently demanding, with attorneys juggling case files, client communications, court deadlines, billing, and more. Staying...

The legal industry is no stranger to change, but the rapid advancement of technology is transforming it in ways...

What is Case Management Software?

Case management software is a digital tool designed to help legal professionals manage cases, documents,...

: Why Legal Research Still Matters More Than Ever

In the age of rapid digitization and AI-enhanced tools, the fundamentals...

: The Complexity of Litigation Management

Litigation is rarely straightforward. From juggling deadlines to organizing thousands of documents, managing a...