The financial sector of India has always played a key role...

Every year, thousands of girls and boys across the...

With the rapid increase in industrialization and human needs, environment has...

Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

In mergers and acquisitions (M&A), decisions involving millions or even billions are made based on the strength of information....

Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

No doubt, the kind of comforts and luxury a human being can experience in today’s time was never before. The...