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SARFAESI Act 2002
Judiciary | Sep 17, 2021
SARFAESI Act 2002 1 min ago
Protection Of Children From Sexual Offences Act 2012
Protection Of Children From Sexual Offences Act 2012

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Environment Laws In India

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IGraphics

Legitquest launches iGraphics Where deep technology meets the legal data. Y...

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Legal Due Diligence, Risk Assessment, And Due Diligence: A Comprehensive Guide
Verification
Legal Due Diligence, Risk Assessment, And Due Diligence: A Comprehensive Guide

In today’s fast-paced business environment, ensuring compliance, minimizing risks, and making informed decisions are crucial. Legal due diligence, risk...

Mar 19, 2025
Top Legal Aid Platforms In India Offering Free Legal Assistance
Consulting & Support
Top Legal Aid Platforms In India Offering Free Legal Assistance

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Jul 16, 2025
Section 377 In The Light Of Right To Privacy
Litigation Management Tool (Patrol)
Section 377 In The Light Of Right To Privacy

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

Apr 08, 2021
Payment Of Gratuity Act 1972
Financial
Payment Of Gratuity Act 1972

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

Sep 17, 2021
Section 185 Of Companies Act 2013
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Section 185 Of Companies Act 2013

 

An Act of the Parliament...

Sep 17, 2021
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SARFAESI Act 2002
Judiciary
SARFAESI Act 2002

 

The financial sector of India has always played a key role...

Sep 17, 2021
Protection Of Children From Sexual Offences Act 2012
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Protection Of Children From Sexual Offences Act 2012

Every year, thousands of girls and boys across the...

Sep 17, 2021
Environment Laws In India
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With the rapid increase in industrialization and human needs, environment has...

Sep 17, 2021
IGraphics
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Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

Sep 17, 2021
Consumer Protection Act 2019 And Its Salient Features
Judiciary
Consumer Protection Act 2019 And Its Salient Features

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

Sep 17, 2021
Section 326 Indian Penal Code Know The Section
Judiciary
Section 326 Indian Penal Code Know The Section

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.