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Legal help should never be a luxury. Yet, for mil...

Legal challenges can be overwhelming—especially when access to legal advice or...

In 2025, legal research remains the backbone of effective legal practice. For Indian...
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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
Finding credible and comprehensive legal information is essential for any legal professional. With so many online resources available, knowing which...
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