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SC ST Act
Insurance | Sep 17, 2021
SC ST Act 1 min ago
Protection Of Women From Domestic Violence Act 2005
Protection Of Women From Domestic Violence Act 2005

PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT,...

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IDRAF
IDRAF

Judgment, also spelled judgement, in all legal systems, a dec...

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Property Deals, Court Cases & Legal Risk: How Legal Tech Is Transforming Indian Real Estate
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Property Deals, Court Cases & Legal Risk: How Legal Tech Is Transforming Indian Real Estate

India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...

Jul 31, 2025
How Customer Due Diligence For Banks Prevents Financial Fraud And Strengthens Compliance
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How Customer Due Diligence For Banks Prevents Financial Fraud And Strengthens Compliance

Banks Are Trusted With More Than Just Money

For banks, trust isn’t optional, it's...

Sep 26, 2025
Factories Act 1948
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Factories Act 1948

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

Sep 17, 2021
Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance
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Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Jul 31, 2025
Section 326 Indian Penal Code Know The Section
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Section 326 Indian Penal Code Know The Section

This blog will cover Section 326 of the Indian Penal Code covering the following topics:-

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SC ST Act
Insurance
SC ST Act

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

Sep 17, 2021
Protection Of Women From Domestic Violence Act 2005
Insurance
Protection Of Women From Domestic Violence Act 2005

PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005


...

Sep 17, 2021
IDRAF
Insurance
IDRAF

Judgment, also spelled judgement, in all legal systems, a decision of a court adjudicating the rights of the parties to...

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Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.