In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...

Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

Access to legal support shouldn't be a privilege—it should be a right. In a country where millions face legal...

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...

A company is a legal entity formed by a group of individuals in order to work towards...

Running a Law Firm Isn’t Just About Winning Cases

Managing a law firm today...

: Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...