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The latest news, technologies, and resources from our team.

Factories Act 1948

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

Sep 17, 2021
Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Jul 31, 2025
How Insurance Companies Use Legal Tech To Detect Fraud & Verify Claim Histories

Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...

Jul 31, 2025
The Role Of Customized Solutions In Boosting Law Firm Efficiency And Client Outcomes

Running a Law Firm Isn’t Just About Winning Cases

Managing a law firm today...

Sep 26, 2025
Top 5 Ways To Access Free Legal Services In India

: Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...

Jul 19, 2025

Latest Blog Posts

The latest news, technologies, and resources from our team.

From Manual Records To AI-Powered Crime Database Search: The Evolution Of Investigations
From Manual Records To AI-Powered Crime Database Search: The Evolution Of Investigations

Investigations Used to Be a Slow, Tedious Process

If you’ve ever pictured an investigation,...

Sep 26, 2025
Why Online Criminal History Checks Are Becoming Essential For Digital-First Organizations
Why Online Criminal History Checks Are Becoming Essential For Digital-First Organizations

Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Sep 26, 2025
Client Due Diligence: The First Step Towards Stronger Business Partnerships
Client Due Diligence: The First Step Towards Stronger Business Partnerships

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...

Sep 26, 2025
The Overlap Between Legal Due Diligence And Customer Due Diligence In Risk Management
The Overlap Between Legal Due Diligence And Customer Due Diligence In Risk Management

Customer Due Diligence vs. Legal Due Diligence Why You Need Both for Stronger Risk Management

Sep 26, 2025
How Criminal Background Verification Builds Trust In Corporate Hiring Processes
How Criminal Background Verification Builds Trust In Corporate Hiring Processes

How Criminal Background Verification Builds Trust in Corporate Hiring Processes

What You’re Missing Without...

Sep 26, 2025

Private Limited Company Registration Online In India–Step-by-Step Guide
Private Limited Company Registration Online In India–Step-by-Step Guide

Starting a new business in India often comes with the big question Which type of company should I register? For...

Sep 02, 2025

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.