Speech is the God’s gift to the human race. It allows humans to express their feelings, sen...
Murder is an act done with the intention of causing death or a purpose to cause bodily harm that...
We all are consumers. Each one of us is consuming one or other thing with the power of money. Hen...
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In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Investigations Used to Be a Slow, Tedious Process
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What is Article 32?
Article 32 of the Indian Constitution is considered as one of the most important articles when...
Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
Trending Topics
The latest news, technologies, and resources from our team.
In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Investigations Used to Be a Slow, Tedious Process
If you’ve ever pictured an investigation,...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
The legal profession is inherently demanding, with attorneys juggling case files, client communications, court deadlines, billing, and more. Staying...
