Speech is the God’s gift to the human race. It allows humans to express their feelings, sen...
Murder is an act done with the intention of causing death or a purpose to cause bodily harm that...
We all are consumers. Each one of us is consuming one or other thing with the power of money. Hen...
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“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
The practice of law as a vocation combines the expertise of law as well as the application. It derives...
The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....
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What is Article 32?
Article 32 of the Indian Constitution is considered as one of the most important articles when...
Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...
We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...
As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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The latest news, technologies, and resources from our team.
“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
The practice of law as a vocation combines the expertise of law as well as the application. It derives...
The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....
India is undergoing a rapid growth and prosperity phase where all sections of society are given...
