The High Stakes of Banking Due Diligence

In today’s financial ecosystem, banks are under immense pressure to ensure that...

The Speed vs. Accuracy Dilemma in Background Verification

Hiring has never been faster. Recruiters and HR teams are under...

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

Access to justice should never depend on income or privilege. Yet, for millions across India, navigating legal systems remains an...

In corporate transactions such as mergers, acquisitions, and strategic investments, one crucial aspect often defines the quality of the...

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

What are Farm Laws?

The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts: The...

In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...

How Criminal Background Verification Builds Trust in Corporate Hiring Processes

What You’re Missing Without...

Sep 26, 2025

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...