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In moments of crisis, uncertainty, or injustice, access to help legal services can be the differe...

In a country as legally complex and socially diverse as India, access to justice should never be...
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Third-party failures are not external—they’re liabilities that land inside your balance sheet.
Whether you're onboarding vendors, investing in a...
: Access to Justice Begins with Access to Legal Aid
For millions of people in India, navigating legal issues can...
“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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