
05-Nov-2020
Artificial Intelligence In The Field Of Law“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform for legal contract review. While he addressed Artificial Intelligence as the beginning of the beginning, it might be the beginning of a new way of practicing things but not an end to the work of the prof

23-Feb-2021
ISearch And Its Prospectslet s understand the general issues lawyers/law aspiring students faces while searching for...


20-Jan-2021
Environment Protection ActNo doubt, the kind of comforts and luxury a human being can experience in today s time was ...


16-Feb-2021
Importance Of Legal Research For Law ProfessionalsIf you are a lawyer, a law student or even someone working in a law of...

02-Mar-2021
Importance Of Indian Case Laws And The Issues And Challenges Faced By LawyersLawyers are social engineers, who steer the path for justice and socia...