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The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
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The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...
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Trending Topics
The latest news, technologies, and resources from our team.
The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
Litigation Is More Complex Than Ever
Legal battles used to follow familiar patterns: contracts,...
A company is a legal entity formed by a group of individuals in order to work towards...
In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...
The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...
