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What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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What is Section 471 IPC?
Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
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