The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...

In a judicial system as vast and complex as India’s, the quality of legal research directly impacts the quality...

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

: The Banking Sector’s Growing Legal Challenges

Banks and financial institutions operate in one of the most regulated environments in...

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...