Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....

India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

According to recent UNICEF report, nearly 1 in 10 children...

An Act of the Parliament...

Understanding What Exactly is 307 IPC all About

307 IPC is an offence of ‘attempt to murder.’ It is considered...

Finding credible and comprehensive legal information is essential for any legal professional. With so many online resources available, knowing which...