The year 2018 ushered in a ray of hope for the LGBTQ community, as the country&...
The internet is a place where information is available at the click of a button. Blogs and websit...
Every young law aspirant who has attended law school is ushered into th...
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What is Section 506 IPC?
Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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What is Section 471 IPC?
Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
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Legal Technology is referred to the implementation of latest technology such...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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: The Changing Compliance Landscape Chartered Accountants (CAs) have long been trusted for their ability to ensure compliance, audit accuracy,...
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