Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

Legitquest launches iGraphics: Where deep technology meets the legal data. You get to see the legal data...

In our democratic country India, the public is the supreme power. We, the people of India have the right to...

In the fast-paced legal world, staying organized is critical to managing multiple cases, clients, and deadlines. Case management tools...

The legal profession is inherently demanding, with attorneys juggling case files, client communications, court deadlines, billing, and more. Staying...

In today’s fast-paced business world, making informed decisions is crucial for success. Whether you are investing in a company,...