Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

Traditional due diligence has long been a cornerstone of legal risk assessment, helping businesses navigate regulatory requirements, contractual obligations,...

: Legal Services Under Pressure to Perform

In today’s high-demand legal environment, firms and corporate legal teams are under intense...

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

With the growing crime against children,

What is RTI Act 2005?

Popularly known as Right to Information Act, Right to information is a fundamental right...