

Why Crime Checks Are Business-Critical in 2025
From hiring to vendor onboarding, crim...

Why “instant” criminal record checks matter in 2025
- A single undi...
Jun 03, 2025 | 32 views

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed c...
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...
In today’s fast-paced digital landscape, legal risk management has become more complex than ever. Organizations must navigate evolving regulations,...
1. What Is a Criminal Report in India?
A criminal report—sometimes called a police clearance certificate or background verification report—is...
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