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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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Access to legal support shouldn't be a privilege—it should be a right. In a country where millions face legal...
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In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...
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The latest news, technologies, and resources from our team.
Third-party failures are not external—they’re liabilities that land inside your balance sheet.
Whether you're onboarding vendors, investing in a...
: The Risks You Don’t See Coming
Picture this: a promising new hire joins your company. On paper, they’re perfect....
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
What is Article 32?
Article 32 of the Indian Constitution is considered as one of the most important articles when...
