The financial sector of India has always played a key role...

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

An Act of the Parliament...

The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...

Every year, thousands of girls and boys across the...

In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...

Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....

In today’s complex regulatory environment, corporate legal departments face increasing challenges in managing enterprise risk. From compliance obligations to...

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

: The Risks You Don’t See Coming

Picture this: a promising new hire joins your company. On paper, they’re perfect....