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What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
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Sep 17, 2021
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In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...
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