What is a Preamble of Indian Constitution?
The Preamble is an introduc...
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Understanding What Exactly is 307 IPC all About
307 IPC is an offence...
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What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
Trending Topics
The latest news, technologies, and resources from our team.
In an increasingly risk-sensitive environment, human resource (HR) departments face mounting pressure to ensure every hire passes rigorous verification...
In today’s fast-paced financial landscape, liquidity plays an essential role in managing both planned and unplanned expenses....
As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....
The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...
