In the fast-paced world of law, the ability to access, analyze, and apply legal info...
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
What is a Preamble of Indian Constitution?
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The latest news, technologies, and resources from our team.
Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...
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The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts The...
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Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....
Trending Topics
The latest news, technologies, and resources from our team.
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....
