Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Why Crime Checks Are Business-Critical in 2025

From hiring to vendor onboarding, criminal background screening is no longer optional—it's strategic....

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Hiring a new executive? Vetting a vendor? Merging with a start-up? One undisclosed conviction can tank reputation, invite regulatory...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Starting a new business in India often comes with the big question: Which type of company should I register? For...

Managing Cases Is More Than Just Keeping Tabs

Legal teams today aren’t just tracking...

What is Section 471 IPC?

Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...