Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

The High Stakes of Corporate Due Diligence

Corporate legal teams face mounting pressure to assess legal risk swiftly and...

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

What is a Consumer Court?

A Consumer Court,...

What is a Preamble of Indian Constitution?

The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...

According to the latest data released by the National Crime Records...

Legal professionals rely on accurate and timely information to build strong cases, draft contracts, and ensure compliance with legal...

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

What is Income Tax?

Income earned through a job, business or any...