Traditional due diligence has long been a cornerstone of legal risk assessment, helping businesses navigate regulatory requirements, contractual obligations,...

The legal profession is inherently demanding, with attorneys juggling case files, client communications, court deadlines, billing, and more. Staying...

India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

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Legal research has undergone a massive transformation with the advent of legal search engines. Gone are the days of manually...

In 2024, legal departments face an increasingly complex risk landscape driven by evolving regulations, cyber threats, and global economic...

: Legal Services Under Pressure to Perform

In today’s high-demand legal environment, firms and corporate legal teams are under intense...